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[Cites 0, Cited by 0] [Section 3] [Entire Act]

British India - Subsection

Section 3(ii) in The Government savings Banks Act, 1873

(ii)a banking company, or any other company or institution, as the Central Government may, by notification in the Official Gazette, specify, for the purposes of this Act; “Secretary” means— tc" “Secretary” means—"