Supreme Court - Daily Orders
Sp Propbuild Llp vs Rabindra Kumar Mintri on 21 August, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No(s). 4650/2023
SP PROPBUILD LLP Appellant(s)
VERSUS
RABINDRA KUMAR MINTRI & ANR. Respondent(s)
O R D E R
We have heard learned senior counsels for the parties.
We are not inclined to entertain this appeal.
The civil appeal stands dismissed.
………………………………………………………J. (SANJAY KISHAN KAUL) ………………………………………………………J. (SUDHANSHU DHULIA) NEW DELHI August 21, 2023 Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.08.22 16:59:45 IST Reason: ITEM NO.14 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 4650/2023 SP PROPBUILD LLP Appellant(s) VERSUS RABINDRA KUMAR MINTRI & ANR. Respondent(s) (IA No.142435/2023-STAY APPLICATION ) Date : 21-08-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE SUDHANSHU DHULIA For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Anirban Bhattacharya, AOR Mr. Rajeev Chowdhary, Adv. Mr. Muneeb Rashid Malik, Adv. Ms. Niharika Gupta, Adv. Mr. Prachi Darji, Adv.
For Respondent(s) Mr. Apoorv Agarwal, Adv.
Mr. Vaibhav Manu Srivastava, AOR Ms. Riya Thomas, Adv.
Mr. Rajshekhar Rao, Sr. Adv. Mr. Abhijeet Sinha, Adv. Mr. Navpreet S. Ahluwalia, Adv. Mr. Deepak Chawla, Adv.
Mr. Adhish Sharma, Adv.
Mr. Nitin Pandey, Adv.
Mr. Aakash Khattar, Adv. Mr. Akaash Chatterjee, Adv. Mr. Harshil Wason, Adv.
Mr. Digvijay Singh, Adv. Mr. Umesh Kumar Khaitan, AOR UPON hearing the counsel the Court made the following O R D E R The civil appeal is dismissed in terms of the signed order. Pending applications stand disposed of.
(RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER (signed order is placed on the file)