Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Odisha - Section Section 14 in The Orissa Prevention of Land Encroachment Act, 1972 14. Document accompanying memorandum of appeal. - Every memorandum of appeal shall be accompanied by the decision or order appealed against or by an authenticated copy of the same.
