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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu State Agricultural Council Act, 2009

(2)Subject to the provisions of sub-section (1), a member shall hold office fora term of four years from the date of his election or nomination to I fie Council:Provided that such a member shall, notwithstanding the expiry of the I said period of four years continue to hold office until his successor is elected I or nominated.