Section 18(5) in The West Bengal Homoeopathic System of Medicine Act, 1963
(5)to provide for instruction or for refresher courses in such branches of medical science [as are recognised by the Central Council or the State Government] [Words substituted for the words 'as would be useful to persons studying the Homoeopathic system of medicine' by W.B. Act 27 of 1985.];
