Section 9 in The Maharashtra Animal and Fishery Sciences University Act, 1998
9. Prohibitions for award of degree, etc. in Animal Science, Dairy and Fisheries Sciences by non-agricultural Universities or Krishi Vidyapeeths.
- Notwithstanding anything contained in any Act relating to the establishment of any non-agricultural or Krishi Vidyapeeths, in the State, no such University shall be competent to award degrees, diplomas, certificates or other academic distinctions in Animal Sciences and Fisheries Sciences.[Provided that, nothing in this section or any other provision of this Act shall apply to the Dr. Balasaheb Sawant Konkan Krishi Vidyapeeth, Dapoli ; and that University shall be competent to award any degree, diploma, certificate or any other academic distinction in Fishery Sciences.] [Added by Maharashtra Act No. 11 of 2019, dated 8.7.2019.]
