Supreme Court - Daily Orders
Ex. Lt. Col. R.K. Rai vs Union Of India And Ors. on 16 March, 2015
Bench: T.S. Thakur, Kurian Joseph, R. Banumathi
ITEM NO.46 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NOS.1-2/2014 in Civil Appeal No.D33157/2014
EX. LT. COL. R.K. RAI Appellant(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(For permission to file appeal. and office report)
Date : 16/03/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file the appeal is granted.
Delay condoned.
Admit.
(Sanjay Kumar-II) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.03.18 10:18:57 IST Reason: