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Supreme Court - Daily Orders

Ex. Lt. Col. R.K. Rai vs Union Of India And Ors. on 16 March, 2015

Bench: T.S. Thakur, Kurian Joseph, R. Banumathi

     ITEM NO.46                              COURT NO.2                 SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     I.A. NOS.1-2/2014 in Civil Appeal No.D33157/2014

     EX. LT. COL. R.K. RAI                                               Appellant(s)

                                                    VERSUS

     UNION OF INDIA AND ORS.                                             Respondent(s)

     (For permission to file appeal. and office report)


     Date : 16/03/2015 These applications were called on for hearing
     today.

     CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI


     For Appellant(s)                  Petitioner-in-person

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Permission to file the appeal is granted.

Delay condoned.

Admit.

(Sanjay Kumar-II) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.03.18 10:18:57 IST Reason: