Section 5(3)(f) in The Bihar State Advocates' Welfare Fund Act, 1983

[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(3)(f) in The Bihar State Advocates' Welfare Fund Act, 1983

(f)the Secretary-cum-treasurer appointed by the Trustee Committee, ex-officio.

(ii)U;kl lfefr ds lnL;ksa ds chp ls mik/;{k dk pquko gksxk] tks v/;{k dh vuqifLFkfr esa muds lHkh dk;ksZa dk lEiknu djsaxsA [Added by Act 5 of 1990.]