Rajasthan High Court - Jaipur
State Of Raj And Ors vs Smt Omwati And Ors on 2 July, 2018
Author: Sabina
Bench: Sabina
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Restoration Application No. 246/2016
In
S.B. Civil Miscellaneous Appeal No.2505/2009
State Of Raj And Ors
----Applicant
Versus
Smt Omwati And Ors
----Respondent
For Applicant(s) : Mr. Sanjay Kumar Sharma Adv.
HON'BLE MRS. JUSTICE SABINA Order 02/07/2018 List with S.B. Civil Miscellaneous Appeal No.4408/2008.
(SABINA),J S.Kumawat/D-23 Powered by TCPDF (www.tcpdf.org)