Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 455] [Entire Act] State of Maharashtra - Subsection Section 455(2) in The Maharashtra Municipal Corporations Act, 1949 (2)All rules made under section 454 shall be finally published in the Official Gazette and shall thereupon have effect as if enacted in this Act.