Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 53 in Northern India Canal and Drainage Rules, 1878 53. Double rate to be charged for excess over quantity shown in pass. - Double rates shall be leviable on all articles in excess over quantity of each kind specified in the pass granted under Rule 49.
