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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(13) in The Rajasthan Veterinary Council Rules, 1988

(13)A copy of the minutes of each meeting of the Stale Council, whether ordinary or special, shall be submitted to its President within two days of the meeting and after being attested by him sent to each member as provided under rule 5(5).