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[Cites 0, Cited by 0] [Section 29F] [Entire Act]

Union of India - Subsection

Section 29F(1) in Aircraft Rules, 1937

(1)The Directorate General of Civil Aviation shall establish a voluntary safety reporting system to facilitate collection of safety data and safety information on actual or potential safety deficiencies that may not be captured by the mandatory safety reporting system established under rule 29E.