Section 50(2)(f) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

(f)generally to exercise all or any of the powers conferred on the Board by this Act or the Statutes.

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