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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(iii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(iii)For services which rely only on signalling network, and do not rely at all on bearer network, this would require investment on small signalling platforms to be able to screen and account signalling messages and generate CDRs for inter-operator billing.