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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(ii) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(ii)Compulsory height on the front or on any side exposed to view from a street upon which building shall have to be erected and completed within a certain period.