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State of Telangana - Section

Section 50A in Telangana Town-Planning Act, 1920

50A. [ Payment to trust by municipal councils. [Section 50-A inserted by section 33 of Madras Act II of 1930.]

- The municipal council in whose area a trust operates shall pay annually to the trust such amount as may be agreed on between them or as may be fixed by the [State Government] [Sub-section (4) substituted by Act No.24 of 1981.].]