Allahabad High Court
Bal Govind vs Deputy Director Of Consolidation And ... on 2 December, 2019
Author: Jayant Banerji
Bench: Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - B No. - 3186 of 2009 Petitioner :- Bal Govind Respondent :- Deputy Director Of Consolidation And Others Counsel for Petitioner :- Shyam Narayan Pandey Counsel for Respondent :- C.S.C.,Neeraj Chandra Srivastava,Prashant Pandey,Sudhindra Kumar,Tripathi B.G. Bhai Hon'ble Jayant Banerji,J.
List has been revised. No one appears to press this petition.
Sri P.K. Singh, learned counsel holding brief of Sri Tripathi B.G. Bhai, appearing for the respondent is present.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 2.12.2019 sfa/ (Jayant Banerji, J)