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Allahabad High Court

Bal Govind vs Deputy Director Of Consolidation And ... on 2 December, 2019

Author: Jayant Banerji

Bench: Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - B No. - 3186 of 2009
 

 
Petitioner :- Bal Govind
 
Respondent :- Deputy Director Of Consolidation And Others
 
Counsel for Petitioner :- Shyam Narayan Pandey
 
Counsel for Respondent :- C.S.C.,Neeraj Chandra Srivastava,Prashant Pandey,Sudhindra Kumar,Tripathi B.G. Bhai
 

 
Hon'ble Jayant Banerji,J.
 

List has been revised. No one appears to press this petition.

Sri P.K. Singh, learned counsel holding brief of Sri Tripathi B.G. Bhai, appearing for the respondent is present.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 2.12.2019 sfa/ (Jayant Banerji, J)