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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(4)(ii) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(ii)to cause an inquiry to be made in like manner in respect of any matter connected with the administration of finances of the University, colleges, regional centres or institutions.