Allahabad High Court
Narendra Nath Dwivedi vs State Of U.P. & Others on 12 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 1080 of 2010 Petitioner :- Narendra Nath Dwivedi Respondent :- State Of U.P. & Others Petitioner Counsel :- N.K. Pandey Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. 1, 2 and 3. Sri R.C. Dwivedi, appears for respondent No. 4. They pray for and are granted four weeks' time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks' thereafter.
List this petition for admission/hearing immediately after the expiry of the aforesaid period along with the records of Writ Petition No. 22916 of 2008 separately showing the names of the parties and the learned counsel appearing in the case.
Order Date :- 12.1.2010 NSC