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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The National Housing Bank General Regulations, 1988

(2)Unless he is in receipt of any remuneration, including honorarium (other than casual remuneration) from the National Housing Bank, every member shall be entitled to receive a fee of [Rs. 2,500] [Substituted by No. NHB-Regulation/2004, dated 15.1.2004. ] for each Committee meeting which he attends.