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Himachal Pradesh High Court

Promila Bakshi & Ors. vs . Ashok Bhatia & Ors. on 27 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Promila Bakshi & Ors. Vs. Ashok Bhatia & Ors.

CMP(M) No. 170/2023 .

27.03.2023 Present: Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the applicants/appellants.

CMP No. 2678/2023

Delay in re-filing the appeal is condoned.

The application stands disposed of.

CMP(M) No. 170/2023 Issue notice to the respondents returnable within six weeks, on taking steps within one week. List thereafter.

( Sushil Kukreja ) Judge 27th March, 2023 (raman) ::: Downloaded on - 27/03/2023 20:37:17 :::CIS