Himachal Pradesh High Court
Promila Bakshi & Ors. vs . Ashok Bhatia & Ors. on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Promila Bakshi & Ors. Vs. Ashok Bhatia & Ors.
CMP(M) No. 170/2023 .
27.03.2023 Present: Mr. Sudhir Thakur, Sr. Advocate with Mr. Karun Negi, Advocate, for the applicants/appellants.
CMP No. 2678/2023Delay in re-filing the appeal is condoned.
The application stands disposed of.
CMP(M) No. 170/2023 Issue notice to the respondents returnable within six weeks, on taking steps within one week. List thereafter.
( Sushil Kukreja ) Judge 27th March, 2023 (raman) ::: Downloaded on - 27/03/2023 20:37:17 :::CIS