Section 97(1) in West Bengal Municipal Corporation Act, 2006
(1)in the sphere of public works,-(a)construction and maintenance of waterworks and providing, by itself or by an agency, means for supply of water for public and private purposes;(b)providing, by itself or by an agency, means of supply of water for fire-fighting purposes;(c)construction, maintenance and cleansing of sewers and drains, sewerage and drainage works;(d)construction, maintenance and cleansing of public latrines, urinals and similar conveniences;(e)construction, maintenance, alteration and improvement of public streets and street furniture, bridges, culverts, flyovers, subways, and causeways;(f)naming of streets and numbering of premises;(g)lighting of public streets and other public places;(h)planting and care of trees on roadside and elsewhere;(i)construction and maintenance of municipal markets and slaughterhouses, and regulation of all markets and slaughterhouses;(j)maintenance of all monuments vested in the Corporation;
