Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Karnataka - Subsection Section 62(5A) in Karnataka Municipal Corporations Act, 1976 (5A)[ x x x] [Inserted by Act 32 of 1986 w.e.f.17.6.1986 and Omitted by Act 35 of 1994 Notification bringing it into force not available.]
