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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Rajasthan - Subsection

Section 138(1)(b) in The Rajasthan District Boards Act, 1954

(b)show cause to the satisfaction of the Board, or of such officer as the Board by regulation may appoint in this behalf, why he should not pay the same;