Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1 vs Cpa Global Support Services (I) Pvt. Ltd on 3 November, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 571/2025
PR. COMMISSIONER OF INCOME TAX-1
.....Appellant
Through: Mr Sanjay Kumar, SSC, Ms Monica
Benjamin and Ms Esha, JSCs
versus
CPA GLOBAL SUPPORT SERVICES (I) PVT. LTD.
.....Respondent
Through: Ms. Ananya Kapoor, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MADHU JAIN
ORDER
% 03.11.2025 CM APPL. 68354/2025
1. For the reasons stated in the application, the delay of 1210 days in re- filing the appeal, is condoned.
2. The application is disposed of.
ITA 571/20253. Issue notice. Ms. Ananya Kapoor accepts notice for respondent. Counsel for the parties agree that they shall file written submissions along with the judgments they intend to rely upon within six weeks.
4. Renotify on 06.05.2026.
V. KAMESWAR RAO, J MADHU JAIN, J NOVEMBER 03, 2025 ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/11/2025 at 22:02:54