Section 4(f) in The United Provinces Aerial Ropeways Act, 1922
(f)such maps, plans, sections, and diagrams as the [State Government] [Substituted by ALO 1950 for "Provincial Government" which had been Substituted by the ALO 1937 for "Local Government"] may require in order to form an idea of the proposal may require in order to form an idea of the proposal.
