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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Land Revenue (Allotment of Land for Digging of Wells and Installing of Pumping Sets for Irrigation Purposes) Rules, 1979

(2)All applications for allotment shall be verified as a plaint under the Code of Civil Procedure. 1908 (Central Act 8 of 1908).