Supreme Court - Daily Orders
M/S Patel Vijaykumar Narsinghbhai Th. ... vs Uoi on 14 February, 2014
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ITEM NO.52 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 2948/2014
(From the judgement and order dated 08/07/2013 in SCA No.3749/2013 of The
HIGH COURT OF GUJARAT AT AHMEDABAD)
M/S PATEL VIJAYKUMAR NARSINGHBHAI TH. P. Petitioner(s)
VERSUS
UOI & ANR Respondent(s)
(With appln(s) for c/delay in filing SLP and office report)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr.Chirag M.Shroff,Adv.
Ms. Priyanka Rai, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C)No. 26889 of 2013.
Status quo with regard to secured assets.
[Nidhi Ahuja] [Indu Bala Kapur] Court Master Court Master