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Supreme Court - Daily Orders

M/S Patel Vijaykumar Narsinghbhai Th. ... vs Uoi on 14 February, 2014

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ITEM NO.52                  COURT NO.8             SECTION IX

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2014
                                                      CC 2948/2014

(From the judgement and order dated 08/07/2013 in SCA      No.3749/2013   of   The
HIGH COURT OF GUJARAT AT AHMEDABAD)

M/S PATEL VIJAYKUMAR NARSINGHBHAI TH. P.              Petitioner(s)

                   VERSUS

UOI & ANR                                             Respondent(s)

(With appln(s) for c/delay in filing SLP and office report)

Date: 14/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
          HON’BLE MR. JUSTICE A.K. SIKRI

For Petitioner(s)
                         Mr.Chirag M.Shroff,Adv.
                         Ms. Priyanka Rai, Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C)No. 26889 of 2013.

Status quo with regard to secured assets.

[Nidhi Ahuja] [Indu Bala Kapur] Court Master Court Master