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Gujarat High Court

Seventh-Day Adventist Higher ... vs Fee Revision Committee on 4 December, 2019

Author: Biren Vaishnav

Bench: Biren Vaishnav

           C/SCA/21384/2019                                 ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 21384 of 2019

==========================================================
          SEVENTH-DAY ADVENTIST HIGHER SECONDARY SCHOOL
                               Versus
                      FEE REVISION COMMITTEE
==========================================================
Appearance:
Senior Advocate MR PERCY KAVINA with MR KURVEEN DESAI for
Petitioner(s)
MR NIKUNT K RAVAL(5558) for the Petitioner(s) No. 1,2
MRS KALPANAK RAVAL(1046) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV

                              Date : 04/12/2019

                               ORAL ORDER

Draft amendment is granted. To be carried out forthwith. NOTICE returnable on 17th December 2019. Direct service is permitted.

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