Gujarat High Court
Seventh-Day Adventist Higher ... vs Fee Revision Committee on 4 December, 2019
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/21384/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 21384 of 2019
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SEVENTH-DAY ADVENTIST HIGHER SECONDARY SCHOOL
Versus
FEE REVISION COMMITTEE
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Appearance:
Senior Advocate MR PERCY KAVINA with MR KURVEEN DESAI for
Petitioner(s)
MR NIKUNT K RAVAL(5558) for the Petitioner(s) No. 1,2
MRS KALPANAK RAVAL(1046) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 04/12/2019
ORAL ORDER
Draft amendment is granted. To be carried out forthwith. NOTICE returnable on 17th December 2019. Direct service is permitted.
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