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State of Haryana - Section

Section 61 in Haryana Municipal Building Bye-laws 1982

61. Specifications for water-supply and sanitary installations.

- Detailed specifications in respect of water-supply and water-closets, urinals, laying of draining, manholes, soil pipes, rain water pipes, waste water pipes, traps, overflow pipes, methods of disposal, septic tank, absorption pits, disposal of effluents formalities for completion and application for connection with sewers, size of drain pipes etc. shall be as per the provisions of the Water Supply and Drainage and Sanitation Bye-laws respectively.Part-VI (a) Registration