Section 2(1)(xii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(xii)[ "Admissions and Fee Regulatory Committee" herein after called AFRC means the committee constituted by the Government for regulation the admissions and fixation of fees to be charged from the candidates seeking admission into Private Unaided Minority and non-Minority Professional Institutions and to ensure that the EdCET-AC conducted by the Association of colleges is fair and transparent.] [Substituted by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).]

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State of Andhra Pradesh - Subsection

Section 2(1)(xii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004