Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(6) in Bihar Land Tribunal Rules, 2010 (6)The pleadings shall be verified in the same manner as provided for in Order-VI, Rule 15 of the Code of Civil Procedure, 1908.
