Bombay High Court
Chief Engineer (O And M), Maharashtra ... vs Rupesh S/O Narayan Gabhane on 13 July, 2023
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 44wp4062.23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 4062 OF 2023
Chief Engineer, MSPGCL and ors__ Vs. __ Rupesh Narayan Gabhane
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. A.D.Mohgaonkar, Advocate for petitioner
Mr. V.V.Dhande, Advocate for respondent.
CORAM : AVINASH G. GHAROTE, J.
DATE : 13/07/2023
1] List the matter in the next week.
2] Mr. Dhande, learned counsel appearing for
the respondent on instructions submits that respondent will continue with his earlier statement till the next date.
JUDGE Rvjalit ::: Uploaded on - 13/07/2023 ::: Downloaded on - 14/07/2023 16:32:47 :::