Allahabad High Court
Krishna Pratap Pandey 5987 (S/S)1998 vs State Of U.P.Throu.The Secy.Of ... on 5 January, 2015
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- REVIEW PETITION DEFECTIVE No. - 742 of 2014 Petitioner :- Krishna Pratap Pandey 5987 (S/S)1998 Respondent :- State Of U.P.Throu.The Secy.Of Edu.Civil Sectt.Lko.& Ors. Counsel for Petitioner :- S.K.Upadhyay,Illigible,Pt.S.Chandra Hon'ble Pankaj Mithal,J.
Heard Pandit S. Chandra, learned counsel for the petitioner and learned Standing counsel appearing for respondents no. 1 to 3.
Learned counsel for the petitioner is directed to serve the copy of the review application upon learned Standing counsel who appears for respondents no. 1,2 and 3 and upon learned Standing counsel for respondent no. 4.
List in the next cause list.
Order Date :- 5.1.2015 SKS