Section 3 in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999
3. Submission of Administration Report of Village Panchayats.
- The Executive Authority of every village panchayat shall, after the close of each financial year, prepare the administration report of the village panchayat concerned in two parts, namely: -(a)the report embodying the particulars specified in Appendix-A; and(b)the annual account indicating income and expenditure for the year as per audited accounts as specified in the Appendix-B.
