Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 30 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

30. Pilots to report on landing.

- On landing, after piloting a vessel inward and/or transporting a vessel in the stream, or returning from the Pilot launch or vessel, a Pilot shall report without delay to the officer designated by the Deputy Conservator for further duty.