Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(15)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(15)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994 (c)grant casual or quarantine leave, or Permission to leave the station to the members of the staff of the college.