Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(3) in The Punjab State Board of Technical Education and Industrial Training Act, 1992 (3)all expenditure incurred by the Board shall be defrayed out of this Fund, which shall be operated in such manner, as may be prescribed.
