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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(3)(f) in Uttaranchal School Education Act, 2006

(f)persons mentioned in Clauses (n), (a), (p), (q), (r), (s), (t), (u), (v),. (w), (x), (y) and (z) of sub-section (1) of Section 6;