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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Telangana - Subsection

Section 57(a) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)pulls down or willfully damages any board, document or gadgets posted or set up by the order of the tramway operator on the tramway system, or any rolling stock, or