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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(3) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(3)The Executive Committee may direct that any rules made under this section shall not apply to any specified class of timber or other forest produce or to any specified local area.