Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Meghalaya - Subsection Section 4(1)(e) in Meghalaya Protection of Catchment Areas Act, 1990 (e)The basis, terms and conditions of the agreement to be made with the land owners after negotiation with them for the purpose; and