Bombay High Court
Maharashtra State Mining Corporation ... vs Shri Ramesh Raghunath Pohane And 2 ... on 25 February, 2019
Author: Manish Pitale
Bench: Manish Pitale
1 WP5910-14.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
Civil Application No. 411 of 2019
in
Writ Petition No.5910 of 2014
(Maharashtra State Mining Corporation Ltd. Nagpur ,vs, Ramesh
Raghunath Pohane and ors. )
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Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's orders
Mr. C.V. Kale, Advocate for Petitioner.
Mr. S.D. Thakur, Advocate for Respondent No.1.
Ms. Ritu Kalia, AGP for Respondent Nos. 2 & 3.
CORAM : Manish Pitale, J.
DATED : February 25, 2019.
This is an application for early hearing filed on behalf of respondent no.1. It is stated that the respondent no.1 is now senior citizen and that early disposal of the writ petition would be in the interest of justice. Hence, the present application is allowed and the writ petition is directed to be listed high on board for final hearing/disposal on 28.03.2019.
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