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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Prize Competitions Punjab Rules, 1957

(1)The fee for every licence shall be -
(a)Rs. 25/- where an entry fee is charged in respect of a prize competition; and
(b)Rs. 10/- where no such entry fee is charged.