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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2)(b) in Bihar Employees' State Insurance Medical Service Rules, 1981

(b)Insurance Medical Officer. - Specialist. - In addition to qualifications referred to in Rule 8(2) (i) and (ii) above, the candidates must have post-graduate specialist degree in the required branch of Medical Science. Experience of working in the speciality will get weightage.