Bombay High Court
Kesharbai Sukhadeo ... vs Dattu Namdeo Maske And Ors on 10 February, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
PALLAVI
502-ia-18945-2022.doc
MAHENDRA
WARGAONKAR
Digitally signed by
PALLAVI MAHENDRA
WARGAONKAR
Date: 2023.02.10
Pallavi
15:17:20 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.18945 OF 2022
IN
SECOND APPEAL NO.313 OF 2005
Kesharbai Sukhadeo Goghare (since deceased)
Thr. Her heirs & legal representatives
1A. Sukhadev Dagadu Ghogare and Ors. ... Applicants
In the matter between
Kesharbai Sukhadeo Goghare ... Appellant
Versus
Dattu Namdeo Maske and Ors. ... Respondents
Mr. S.T. Bhosale, for the Appellants/Applicants.
Mr. Surel S. Shah a/w Mr. Rahul P. Kasbekar, for the
Respondent Nos.1 to 3.
CORAM: MADHAV J. JAMDAR, J.
DATE : 10th FEBRUARY 2023 P.C.:
1. Not on board. Upon mentioning, taken on board.
2. Stand over to 21st February 2023.
3. Ad-interim relief granted by order dated 9 th December 2022 to continue till next date. Time to carry out amendment granted by order dated 9th December 2022 is extended by one week.
(MADHAV J. JAMDAR, J.) 1/1