Delhi High Court - Orders
Ms Tos Through Its Director Sujeet ... vs Govt Of Nct Of Delhi & Anr on 23 November, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10225/2021, CM APPL. 31516/2021
MS TOS THROUGH ITS DIRECTOR SUJEET MISHRA
.....Petitioner
Through: Mr.Sachin Bandooni, Advocate
versus
GOVT OF NCT OF DELHI & ANR. .....Respondents
Through:
Mr.Rishabh Srivastava, Advocate for
R-1
None for R-2
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 23.11.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counter affidavit stands filed by respondent no.1 to which rejoinder has not been filed despite opportunities. However, counsel for the petitioner states that he has not been supplied with a copy of the counter affidavit filed by respondent no.1.
Counter affidavit has not been filed by respondent no.2 despite opportunities. Accordingly, right of respondent no.2 to file the counter affidavit is hereby closed.
List the matter before the Hon'ble Court on 29.11.2023 for further directions.
REGISTRAR NOVEMBER 23, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 21:18:16