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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(1)(b) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(b)livelihoods lost in respect of land losers and landless whose livelihoods are primarily dependent on the lands being acquired;