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State of Uttar Pradesh - Section

Section 2 in The U.P. Epidemic Diseases Regulations, 1983

2. Definitions.

- In these regulations 'pilgrims route' means the route or any portion thereof taken by pilgrims proceedings from Rishikesh (district Dehra Dun) to the shrines of Kedarnath, Badrinath, Gangotri, Jamnotri or Khemkund.